Dinesh Kumar vs Chairman, Town Area Committee And ...
2015 Latest Caselaw 1663 ALL

Citation : 2015 Latest Caselaw 1663 ALL
Judgement Date : 6 August, 2015

Allahabad High Court

Dinesh Kumar vs Chairman, Town Area Committee And ... on 6 August, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL No. - 844 of 2009
 

 
Appellant :- Dinesh Kumar
 
Respondent :- Chairman, Town Area Committee And Others
 
Counsel for Appellant :- Krishna Ji Khare,M.B.Saxena,Pankaj Kumar Srivastava,S.K.S. Kushwaha,Saurabh Srivastava
 
Counsel for Respondent :- C.S.C.,Anil Kumar Srivastava,Baleshwar Chaturvedi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

On the request of Sri Anil Kumar Srivastava, learned counsel for the respondent, the case is passed over.

List in the next cause list.

Order Date :- 6.8.2015

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