Durga Das vs State Of U.P. And Anr.
2015 Latest Caselaw 1661 ALL

Citation : 2015 Latest Caselaw 1661 ALL
Judgement Date : 6 August, 2015

Allahabad High Court

Durga Das vs State Of U.P. And Anr. on 6 August, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL No. - 150 of 2001
 

 
Appellant :- Durga Das
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Appellant :- Y.D. Sharma,P.S. Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

List after two weeks along with the record of Writ Petition No. 15206 of 1990.

Order Date :- 6.8.2015

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