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M/S A2Z Waste Management ... vs State Of U.P. & 4 Others
2015 Latest Caselaw 1659 ALL

Citation : 2015 Latest Caselaw 1659 ALL
Judgement Date : 6 August, 2015

Allahabad High Court
M/S A2Z Waste Management ... vs State Of U.P. & 4 Others on 6 August, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 39077 of 2015
 

 
Petitioner :- M/S A2z Waste Management (Varanasi) Ltd.
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Abhishek Srivastava,V.C. Mishra
 
Counsel for Respondent :- C.S.C.,A.S.G.I./2015/1447,Q.H. Siddiqui,Udayan Nandan,Vivek Varma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Counter affidavit has been filed on behalf of respondent nos. 3 & 4 is taken on record. Sri S.D. Singh, Advocate, appears on behalf of respondent no. 2, prays for and is granted a week's time to file counter affidavit. Thereafter, three days' time is allowed to file rejoinder affidavit.

Put up on 17.8.2015 as fresh.

Order Date :- 6.8.2015

OP

 

 

 
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