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Suresh Kumar Rajak vs The Oriental Insurance Co. Ltd. ...
2015 Latest Caselaw 1657 ALL

Citation : 2015 Latest Caselaw 1657 ALL
Judgement Date : 6 August, 2015

Allahabad High Court
Suresh Kumar Rajak vs The Oriental Insurance Co. Ltd. ... on 6 August, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 56366 of 2013
 

 
Petitioner :- Suresh Kumar Rajak
 
Respondent :- The Oriental Insurance Co. Ltd. Jhansi
 
Counsel for Petitioner :- T.K. Mishra,Mahesh Kumar Tripathi
 
Counsel for Respondent :- S.C.,N.K.Chatterjee
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Learned counsel for the petitioner states that he has received counter affidavit on 3.8.2015. The same is not record. Office is directed to place the counter affidavit on record.

Learned counsel for the petitioner prays for and is granted three weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 6.8.2015

OP

 

 

 
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