Shiv Vir Singh vs District Inspector Of Schools, ...
2015 Latest Caselaw 1656 ALL

Citation : 2015 Latest Caselaw 1656 ALL
Judgement Date : 6 August, 2015

Allahabad High Court

Shiv Vir Singh vs District Inspector Of Schools, ... on 6 August, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL No. - 1371 of 2010
 

 
Appellant :- Shiv Vir Singh
 
Respondent :- District Inspector Of Schools, Mainpuri & Others
 
Counsel for Appellant :- Awadhesh Kumar,Narendra Singh,V.P. Shukla
 
Counsel for Respondent :- C.S.C.,Shailendra Kumar Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

The case is passed over on the request of learned counsel for the appellant.

Order Date :- 6.8.2015

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