Smt. Sampatia vs State Of U.P. & 12 Others
2015 Latest Caselaw 1653 ALL

Citation : 2015 Latest Caselaw 1653 ALL
Judgement Date : 6 August, 2015

Allahabad High Court

Smt. Sampatia vs State Of U.P. & 12 Others on 6 August, 2015

Bench: Rajes Kumar, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- WRIT - C No. - 41369 of 2015
 

 
Petitioner :- Smt. Sampatia
 
Respondent :- State Of U.P. & 12 Others
 
Counsel for Petitioner :- Rajeshwar Yadav,Pradeep Kumar Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Put up on Monday (10.8.2015) as fresh. Respondent no. 2 may file counter affidavit as desired by this Court vide order dated 30.7.2015 failing which he shall appear in person on the said date.

Order Date :- 6.8.2015

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