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State Of U.P. & Others vs Radhe Lal & Others
2015 Latest Caselaw 1652 ALL

Citation : 2015 Latest Caselaw 1652 ALL
Judgement Date : 6 August, 2015

Allahabad High Court
State Of U.P. & Others vs Radhe Lal & Others on 6 August, 2015
Bench: Rajes Kumar, Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- SPECIAL APPEAL No. - 42 of 2007
 

 
Appellant :- State Of U.P. & Others
 
Respondent :- Radhe Lal & Others
 
Counsel for Appellant :- K.S. Shukla,B.P. Singh,U.N.Sharma
 
Counsel for Respondent :- Yogesh Agarwal,R.S. Ram,S.C.,Siddharth Khare,Yashwant Verma
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shamsher Bahadur Singh,J.

Learned Standing Counsel states that he has received counter affidavit in reply to the affidavit filed on 14.7.2015, on 29.7.2015. The said affidavit is not on record. Office is directed to place the same on record, in case if it has been filed.

Learned Standing Counsel prays for and is granted 10 days time to file reply to the counter affidavit.

List on 17.8.2015.

Order Date :- 6.8.2015

OP

 

 

 
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