State Of U.P. vs Pancham Singh & Others
2015 Latest Caselaw 1644 ALL

Citation : 2015 Latest Caselaw 1644 ALL
Judgement Date : 5 August, 2015

Allahabad High Court

State Of U.P. vs Pancham Singh & Others on 5 August, 2015

Bench: Vikram Nath, Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- GOVERNMENT APPEAL No. - 5588 of 2002
 

 
Appellant :- State Of U.P.
 
Respondent :- Pancham Singh & Others
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Brijesh Sahai,J S Sengar,Lav Srivastava
 

 
Hon'ble Vikram Nath,J.

Hon'ble Pratyush Kumar,J.

(Criminal Misc. Listing Application No. 258617 of 2015)

List this appeal at an early date considering its number, year of filing and other pending Government Appeals.

The application is accordingly disposed of.

Order Date :- 5.8.2015

Ashish Pd.

Download the LatestLaws.com Mobile App