Dinesh Kumar Sharma vs State Of U.P.And Anr.
2015 Latest Caselaw 1643 ALL

Citation : 2015 Latest Caselaw 1643 ALL
Judgement Date : 5 August, 2015

Allahabad High Court

Dinesh Kumar Sharma vs State Of U.P.And Anr. on 5 August, 2015

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL REVISION No. - 300 of 2013
 

 
Revisionist :- Dinesh Kumar Sharma
 
Opposite Party :- State Of U.P.And Anr.
 
Counsel for Revisionist :- Amit Daga,Vinay Sharma
 
Counsel for Opposite Party :- Govt. Advocate,Hemendra Pratap Singh,Jitendra Kumar Shishodiya,Swetashwa Agarwal
 

 
Hon'ble Shashi Kant,J.

Put up tomorrow i.e. 6.8.2015 in the additional cause list.

Order Date :- 5.8.2015

AHN

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