Barkat Ullah vs State Of U.P. And 2 Others
2015 Latest Caselaw 1625 ALL

Citation : 2015 Latest Caselaw 1625 ALL
Judgement Date : 4 August, 2015

Allahabad High Court

Barkat Ullah vs State Of U.P. And 2 Others on 4 August, 2015

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL REVISION No. - 3543 of 2014
 

 
Revisionist :- Barkat Ullah
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Revisionist :- Jitendra Kumar Singh,Mayank Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,S.P.Sharma
 

 
Hon'ble Shashi Kant,J.

Counter affidavit has filed on behalf of opposite party no.2 and 3, same is taken on record.

Learned counsel for the revisionist prays for and is granted two weeks' time for filing rejoinder affidavit.

Put up on 20.8.2015, along with connected matter, in the additional cause list

Order Date :- 4.8.2015

AHN

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