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R.D. Sharma vs Union Of India Thru' General ...
2015 Latest Caselaw 1605 ALL

Citation : 2015 Latest Caselaw 1605 ALL
Judgement Date : 3 August, 2015

Allahabad High Court
R.D. Sharma vs Union Of India Thru' General ... on 3 August, 2015
Bench: Suneet Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 38407 of 2015
 

 
Petitioner :- R.D. Sharma
 
Respondent :- Union Of India Thru' General Manager & 6 Others
 
Counsel for Petitioner :- Bhoopendra Nath Singh,Devendra Pratap Singh
 
Counsel for Respondent :- C.S.C.,A.K. Gaur,Manoj Kumar Sharma,Suresh Chandra Dwivedi
 

 
Hon'ble Suneet Kumar,J.

List on 13.8.2015, in the additional cause list along with Writ - C No. 36599 of 2015.

Shri Suresh Chandra Dwivedi, learned counsel has filed counter affidavit on behalf of respondent No. 6.

Learned standing counsel prays for and is granted ten day's time to file counter affidavit. 

Shri B.N. Singh, learned counsel for the petitioner prays for and is granted a week's time to file rejoinder affidavit.

Order Date :- 3.8.2015

atul

 

 

 
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