Ajay Kumar Singh & 21 Others vs State Of U.P. & 4 Others
2015 Latest Caselaw 98 ALL

Citation : 2015 Latest Caselaw 98 ALL
Judgement Date : 23 April, 2015

Allahabad High Court

Ajay Kumar Singh & 21 Others vs State Of U.P. & 4 Others on 23 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 31981 of 2014
 

 
Petitioner :- Ajay Kumar Singh & 21 Others
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Gyanendra Kumar Singh
 
Counsel for Respondent :- C.S.C.,D P Tripathi
 

 
Hon'ble Yashwant Varma,J.

Learned Standing Counsel points out that his Counter Affidavit is under preparation. Accordingly, this petition shall stand adjourned today.

Let it be listed again in the next cause list.

Order Date :- 23.4.2015

Arun K. Singh

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