Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

C/M Sankatha Prasad Shiksha Sadan ... vs State Of U.P. & 2 Others
2015 Latest Caselaw 97 ALL

Citation : 2015 Latest Caselaw 97 ALL
Judgement Date : 23 April, 2015

Allahabad High Court
C/M Sankatha Prasad Shiksha Sadan ... vs State Of U.P. & 2 Others on 23 April, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 20789 of 2015
 

 
Petitioner :- C/M Sankatha Prasad Shiksha Sadan & 8 Others
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Jai Singh Yadav,Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.,N.L. Pandey,Rajesh Kr. Shukla
 

 
Hon'ble Yashwant Varma,J.

On a request made on behalf of Sri N.L. Pandey learned counsel appearing for the respondents, let this matter be included in the list of fresh cases of 24th April, 2015.

Order Date :- 23.4.2015

Arun K. Singh

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter