Anil Kumar vs State Of U.P. & 3 Others
2015 Latest Caselaw 95 ALL

Citation : 2015 Latest Caselaw 95 ALL
Judgement Date : 23 April, 2015

Allahabad High Court

Anil Kumar vs State Of U.P. & 3 Others on 23 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 22945 of 2015
 

 
Petitioner :- Anil Kumar
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Ajay Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Learned Standing Counsel prays for time to seek instructions as to why the application for correction which was made on 26th October, 2011 still remains pending with the respondents.

Accordingly and on his request, let this petition be included in the list of fresh cases of 7th May, 2015.

Order Date :- 23.4.2015

Arun K. Singh

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