Prahlad Kumar Gupta vs State Of U.P. And 3 Ors.
2015 Latest Caselaw 92 ALL

Citation : 2015 Latest Caselaw 92 ALL
Judgement Date : 23 April, 2015

Allahabad High Court

Prahlad Kumar Gupta vs State Of U.P. And 3 Ors. on 23 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 15623 of 2015
 

 
Petitioner :- Prahlad Kumar Gupta
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Sudhir Bharti
 
Counsel for Respondent :- C.S.C., Neeraj Tiwari
 

 
Hon'ble Yashwant Varma,J.

On a request made by the learned counsel for the petitioner, let this petition be included in the list of fresh cases of 4th May, 2015.

Order Date :- 23.4.2015

Arun K. Singh

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