Navneet Yadav vs State Of U.P. And 3 Ors.
2015 Latest Caselaw 89 ALL

Citation : 2015 Latest Caselaw 89 ALL
Judgement Date : 23 April, 2015

Allahabad High Court

Navneet Yadav vs State Of U.P. And 3 Ors. on 23 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 18163 of 2015
 

 
Petitioner :- Navneet Yadav
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Ghanshyam Yadav
 
Counsel for Respondent :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble Yashwant Varma,J.

Learned Standing Counsel prays for further time to complete his instructions.

Accordingly and on his request, let this petition be included in the list of fresh cases of of 4th May, 2015.

Order Date :- 23.4.2015

Arun K. Singh

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