Mukesh Kumar vs State Of U.P. & 3 Others
2015 Latest Caselaw 88 ALL

Citation : 2015 Latest Caselaw 88 ALL
Judgement Date : 23 April, 2015

Allahabad High Court

Mukesh Kumar vs State Of U.P. & 3 Others on 23 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 68723 of 2013
 

 
Petitioner :- Mukesh Kumar
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Ashutosh Kumar Gautam,R.K. Patel
 
Counsel for Respondent :- C.S.C.,Gautam Baghel,S.C. Saroj
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the respondent-University points out that he has filed a Supplementary Counter Affidavit on 10th April, 2015. The same does not appear on record.

The office to trace out the said Supplementary Counter Affidavit and restore it on record.

List this matter in the next cause list.

Order Date :- 23.4.2015

Arun K. Singh

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