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Asha Ram Yadav vs State Of U.P. & Another
2015 Latest Caselaw 78 ALL

Citation : 2015 Latest Caselaw 78 ALL
Judgement Date : 22 April, 2015

Allahabad High Court
Asha Ram Yadav vs State Of U.P. & Another on 22 April, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 22490 of 2015
 

 
Petitioner :- Asha Ram Yadav
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Ravi Prakash Srivastava
 
Counsel for Respondent :- C.S.C.,Ajit Kumar Singh
 

 
Hon'ble Yashwant Varma,J.

Learned counsel for the petitioner seeks permission to implead the District Magistrate, Mirzapur as the respondent No. 3.

The prayer made is granted. Let necessary impleadment be carried out during the course of day.

Sri Ajit Kumar Singh appears for the respondent No. 2, learned Standing Counsel appears for the newly added respondent No. 3.

All the respondents including the newly added respondent No. 3, shall file their Counter Affidavits within a period of two weeks. The petitioner shall have a week thereafter to file his Rejoinder Affidavit.

List this petition on 14th May, 2015.

Order Date :- 22.4.2015

Arun K. Singh

 

 

 
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