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C/M Madersa Aariful Islam ... vs State Of U.P. And 2 Others
2015 Latest Caselaw 74 ALL

Citation : 2015 Latest Caselaw 74 ALL
Judgement Date : 22 April, 2015

Allahabad High Court
C/M Madersa Aariful Islam ... vs State Of U.P. And 2 Others on 22 April, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 19880 of 2014
 

 
Petitioner :- C/M Madersa Aariful Islam Islamiya Adarsh Gram & 11 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Indrabhan Singh,Mr. Ashok Khare
 
Counsel for Respondent :- C.S.C.,R.K.Ojha,Suresh Chandra Dwivedi,Tarkeshwar Mishra
 

 
Hon'ble Yashwant Varma,J.

Counsel for the petitioners has stated urgency.

Accordingly and on his request, list this petition on 29th April, 2015.

Order Date :- 22.4.2015

Arun K. Singh

 

 

 
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