C/M Sankatha Prasad Shiksha Sadan ... vs State Of U.P. & 2 Others
2015 Latest Caselaw 73 ALL

Citation : 2015 Latest Caselaw 73 ALL
Judgement Date : 22 April, 2015

Allahabad High Court

C/M Sankatha Prasad Shiksha Sadan ... vs State Of U.P. & 2 Others on 22 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 20789 of 2015
 

 
Petitioner :- C/M Sankatha Prasad Shiksha Sadan & 8 Others
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Jai Singh Yadav,Radha Kant Ojha
 
Counsel for Respondent :- C.S.C.,N.L. Pandey,Rajesh Kr. Shukla
 

 
Hon'ble Yashwant Varma,J.

On a request made on behalf of Sri R.K. Ojha, learned Senior Counsel appearing for the petitioners, let this petition be included in the list of fresh cases of tomorrow.

Order Date :- 22.4.2015

Arun K. Singh

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