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Pran Shanker Bhatt vs State Of U.P. & Another
2015 Latest Caselaw 71 ALL

Citation : 2015 Latest Caselaw 71 ALL
Judgement Date : 22 April, 2015

Allahabad High Court
Pran Shanker Bhatt vs State Of U.P. & Another on 22 April, 2015
Bench: Shamsher Bahadur Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 12
 

 
Case :- CRIMINAL REVISION No. - 4142 of 2006
 

 
Revisionist :- Pran Shanker Bhatt
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- K.S. Tiwari,A.K. Dixit
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Shamsher Bahadur Singh,J.

The case is passed over for the day on the illness slip sent by Sri A.K. Dixit, learned counsel for the revisionist.

List this case in the next cause list peremptorily.

Order Date :- 22.4.2015

MN/-

 

 

 
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