Vijeyata Constructions Pvt. Ltd. vs Union Of India Thru. Sec. And Anr.
2015 Latest Caselaw 70 ALL

Citation : 2015 Latest Caselaw 70 ALL
Judgement Date : 22 April, 2015

Allahabad High Court

Vijeyata Constructions Pvt. Ltd. vs Union Of India Thru. Sec. And Anr. on 22 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- COMPANY PETITION No. - 10 of 2015
 

 
Petitioner :- Vijeyata Constructions Pvt. Ltd.
 
Respondent :- Union Of India Thru. Sec. And Anr.
 
Counsel for Petitioner :- Gaurav Mahajan, Amit Mahajan
 
Counsel for Respondent :- A.S.G.I.,S.Kazmi, Sanjay Kumar Om
 

 
Hon'ble Yashwant Varma,J.

A prayer has been made on behalf of the respondents to be granted further time to file their replies in this matter.

Accordingly, this matter shall stand adjourned for a period of two weeks.

All the respondents shall file their replies in this matter within the aforesaid period.

Order Date :- 22.4.2015

Arun K. Singh

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