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C/M. Baba Indramani Janta Higher ... vs State Of U.P. And 3 Ors.
2015 Latest Caselaw 68 ALL

Citation : 2015 Latest Caselaw 68 ALL
Judgement Date : 22 April, 2015

Allahabad High Court
C/M. Baba Indramani Janta Higher ... vs State Of U.P. And 3 Ors. on 22 April, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 22126 of 2015
 

 
Petitioner :- C/M. Baba Indramani Janta Higher Secondary School
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- R.P. Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Learned Standing Counsel prays for and is granted two weeks' time to complete his instructions and apprise the Court of the decision, if any, taken by the State Government with respect to the prayers made by the petitioner in his representation dated 17th September, 2014.

Accordingly and on his request, let this petition be included in the list of fresh cases of 14th May, 2015.

Order Date :- 22.4.2015

Arun K. Singh

 

 

 
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