Arya Samaj Chowk Thru Secy. Anoop ... vs The Arya Pratinidhi Sabha And 4 ...
2015 Latest Caselaw 67 ALL

Citation : 2015 Latest Caselaw 67 ALL
Judgement Date : 22 April, 2015

Allahabad High Court

Arya Samaj Chowk Thru Secy. Anoop ... vs The Arya Pratinidhi Sabha And 4 ... on 22 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 19196 of 2015
 

 
Petitioner :- Arya Samaj Chowk Thru Secy. Anoop Chaudhari
 
Respondent :- The Arya Pratinidhi Sabha And 4 Others
 
Counsel for Petitioner :- Arvind Nath Agrawal
 
Counsel for Respondent :- C.S.C.,Pn Ojha
 

 
Hon'ble Yashwant Varma,J.

On a request made on behalf of the learned counsel for the petitioner, let this petition be included in the list of fresh cases of 28th April, 2015.

Order Date :- 22.4.2015

Arun K. Singh

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