Swati Singh & 7 Others vs State Of U.P. & 3 Others
2015 Latest Caselaw 66 ALL

Citation : 2015 Latest Caselaw 66 ALL
Judgement Date : 22 April, 2015

Allahabad High Court

Swati Singh & 7 Others vs State Of U.P. & 3 Others on 22 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 22706 of 2015
 

 
Petitioner :- Swati Singh & 7 Others
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- C.M. Yadav
 
Counsel for Respondent :- C.S.C., Lavlesh Shukla
 

 
Hon'ble Yashwant Varma,J.

On a request made on behalf of Sri Lavlesh Shukla, let this petition be included in the list of fresh cases of 27th April, 2015.

Order Date :- 22.4.2015

Arun K. Singh

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