M/S Vimala Oil Mills Private Ltd. ... vs Registrar Of Companis U.P. And ...
2015 Latest Caselaw 63 ALL

Citation : 2015 Latest Caselaw 63 ALL
Judgement Date : 22 April, 2015

Allahabad High Court

M/S Vimala Oil Mills Private Ltd. ... vs Registrar Of Companis U.P. And ... on 22 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- COMPANY PETITION No. - 4 of 2015
 

 
Petitioner :- M/S Vimala Oil Mills Private Ltd. Agra
 
Respondent :- Registrar Of Companis U.P. And Uttrakhand And Anr.
 
Counsel for Petitioner :- Kashif Zaidi
 
Counsel for Respondent :- Sanjay Kumar Om,Shahid Kazmi
 

 
Hon'ble Yashwant Varma,J.

On a prayer made on behalf of the respondent, this matter shall stand adjourned for three weeks.

The respondents may file their responses to this petition in the meanwhile.

Order Date :- 22.4.2015

Arun K. Singh

Download the LatestLaws.com Mobile App