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Manju Lata Sharma vs The Managing Director Kanpur ...
2015 Latest Caselaw 61 ALL

Citation : 2015 Latest Caselaw 61 ALL
Judgement Date : 22 April, 2015

Allahabad High Court
Manju Lata Sharma vs The Managing Director Kanpur ... on 22 April, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 22487 of 2015
 

 
Petitioner :- Manju Lata Sharma
 
Respondent :- The Managing Director Kanpur Electricity Supply & Another
 
Counsel for Petitioner :- Vijay Singh Gour,Ashish Pandey
 
Counsel for Respondent :- Dr. S.K. Yadav
 

 
Hon'ble Yashwant Varma,J.

Learned Standing Counsel points out that this matter has wrongly been put up before this Court.

Accordingly, let this petition be included in the list of fresh cases of 4th May, 2015 and be put up before the appropriate Court.

Order Date :- 22.4.2015

Arun K. Singh

 

 

 
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