C/M Shri Vindhyeshwari Devi ... vs Sampurnanand Sanskrit ...
2015 Latest Caselaw 59 ALL

Citation : 2015 Latest Caselaw 59 ALL
Judgement Date : 22 April, 2015

Allahabad High Court

C/M Shri Vindhyeshwari Devi ... vs Sampurnanand Sanskrit ... on 22 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 18446 of 2015
 

 
Petitioner :- C/M Shri Vindhyeshwari Devi Sanskrit Mahavidyalaya
 
Respondent :- Sampurnanand Sanskrit Vishvavidyalaya And Another
 
Counsel for Petitioner :- Shiv Dayal Tiwari
 
Counsel for Respondent :- V.B. Mishra
 

 
Hon'ble Yashwant Varma,J.

Sri V.B. Mishra, learned counsel appearing for the respondents 1 and 2 prays for further time to complete his instructions.

Accordingly and on his request, let this petition be included in the list fresh cases of 27th April, 2015

Order Date :- 22.4.2015

Arun K. Singh

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