Jyoti Prakash Kushwaha vs Union Of India And 2 Ors.
2015 Latest Caselaw 58 ALL

Citation : 2015 Latest Caselaw 58 ALL
Judgement Date : 22 April, 2015

Allahabad High Court

Jyoti Prakash Kushwaha vs Union Of India And 2 Ors. on 22 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 18141 of 2015
 

 
Petitioner :- Jyoti Prakash Kushwaha
 
Respondent :- Union Of India And 2 Ors.
 
Counsel for Petitioner :- A.P. Kushwaha
 
Counsel for Respondent :- A.S.G.I.,Gyan Prakash
 

 
Hon'ble Yashwant Varma,J.

On a request made by Sri Gyan Prakash, let this petition be included in the list of fresh cases of 24th April, 2015.

Order Date :- 22.4.2015

Arun K. Singh

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