L.G. Electronics Inida Pvt. Ltd. vs Commissioner Of Income Tax And 2 ...
2015 Latest Caselaw 55 ALL

Citation : 2015 Latest Caselaw 55 ALL
Judgement Date : 22 April, 2015

Allahabad High Court

L.G. Electronics Inida Pvt. Ltd. vs Commissioner Of Income Tax And 2 ... on 22 April, 2015

Bench: Arun Tandon, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT TAX No. - 390 of 2015
 

 
Petitioner :- L.G. Electronics Inida Pvt. Ltd.
 
Respondent :- Commissioner Of Income Tax And 2 Others
 
Counsel for Petitioner :- Suyash Agarwal
 
Counsel for Respondent :- C.S.C. It
 

 
Hon'ble Arun Tandon,J.

Hon'ble Dr. Satish Chandra,J.

Disposed of.

For orders, see our order of date,

passed on the memo of Central Excise

Appeal (D) of 107 of 2015.

Order Date :- 22.4.2015

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