Commissioner Of Central Excise vs Shri Rakesh Kumar Vohra
2015 Latest Caselaw 54 ALL

Citation : 2015 Latest Caselaw 54 ALL
Judgement Date : 22 April, 2015

Allahabad High Court

Commissioner Of Central Excise vs Shri Rakesh Kumar Vohra on 22 April, 2015

Bench: Arun Tandon, Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 110 of 2015
 

 
Appellant :- Commissioner Of Central Excise
 
Respondent :- Shri Rakesh Kumar Vohra
 
Counsel for Appellant :- B.K.S.Raghuvanshi,Sr.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Dr. Satish Chandra,J.

Dismissed.

For orders, see our order of date,

passed on the memo of Central Excise

Appeal (D) of 107 of 2015.

Order Date :- 22.4.2015

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