Citation : 2015 Latest Caselaw 53 ALL
Judgement Date : 22 April, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CENTRAL EXCISE APPEAL DEFECTIVE No. - 109 of 2015 Appellant :- Commissioner Of Central Excise Respondent :- M/S Raja Udyog Pvt. Ltd. Counsel for Appellant :- B.K.S.Raghuvanshi,Sr.S.C. Hon'ble Arun Tandon,J.
Hon'ble Dr. Satish Chandra,J.
Dismissed.
For orders, see our order of date,
passed on the memo of Central Excise
Appeal (D) of 107 of 2015.
Order Date :- 22.4.2015
VR
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