Institute Of Teacher Education ... vs State Of U.P. & 2 Others
2015 Latest Caselaw 283 ALL

Citation : 2015 Latest Caselaw 283 ALL
Judgement Date : 30 April, 2015

Allahabad High Court

Institute Of Teacher Education ... vs State Of U.P. & 2 Others on 30 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 24592 of 2015
 

 
Petitioner :- Institute Of Teacher Education Thru' Its Manager
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Syed Fahim Ahmed,Pawan Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Anurag Khanna
 

 
Hon'ble Yashwant Varma,J.

Sri Anurag Khanna has appeared for respondents 2 and 3. He prays for and is granted three weeks' time to file a Counter Affidavit on this petition.

Let this petition be listed on the expiry of the aforesaid period.

Order Date :- 30.4.2015

Arun K. Singh

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