C/M Bhagwati Durga Sanskrit ... vs Sampurnanand Sanskrit ...
2015 Latest Caselaw 282 ALL

Citation : 2015 Latest Caselaw 282 ALL
Judgement Date : 30 April, 2015

Allahabad High Court

C/M Bhagwati Durga Sanskrit ... vs Sampurnanand Sanskrit ... on 30 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 24765 of 2015
 

 
Petitioner :- C/M Bhagwati Durga Sanskrit Madhyamik Vidyalaya
 
Respondent :- Sampurnanand Sanskrit University Thru' Its Registrar & 3 Ors
 
Counsel for Petitioner :- Indra Raj Singh,Adarsh Singh
 
Counsel for Respondent :- C.S.C.,V.B. Mishra
 

 
Hon'ble Yashwant Varma,J.

Learned counsel appearing for the respondent-University prays for time to complete his instructions and to apprise this Court as to what steps have been taken by the Registrar of the University on the application stated to have been made by the petitioner.

Accordingly and on his request, let this petition be included in the list of fresh cases of 12th May, 2015.

Order Date :- 30.4.2015

Arun K. Singh

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