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Virendra Kumar Nagesh vs The Vice-Chancellor University ...
2015 Latest Caselaw 280 ALL

Citation : 2015 Latest Caselaw 280 ALL
Judgement Date : 30 April, 2015

Allahabad High Court
Virendra Kumar Nagesh vs The Vice-Chancellor University ... on 30 April, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 24677 of 2015
 

 
Petitioner :- Virendra Kumar Nagesh
 
Respondent :- The Vice-Chancellor University Of Allahabad & 2 Others
 
Counsel for Petitioner :- Ashok Pandey
 
Counsel for Respondent :- Ram Gopal Tripathi
 

 
Hon'ble Yashwant Varma,J.

Connect this matter with Writ-C No. 24676 of 2015.

Let this matter also be called in the Additional Cause List of 13th May, 2015.

Order Date :- 30.4.2015

Arun K. Singh

 

 

 
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