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Smt. Babita Singh vs State Of U.P. And 2 Ors.
2015 Latest Caselaw 278 ALL

Citation : 2015 Latest Caselaw 278 ALL
Judgement Date : 30 April, 2015

Allahabad High Court
Smt. Babita Singh vs State Of U.P. And 2 Ors. on 30 April, 2015
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 7654 of 2015
 

 
Petitioner :- Smt. Babita Singh
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Keshav Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel prays for and is granted one month time to file counter affidavit.

List thereafter.

Order Date :- 30.4.2015

Ashish Pd.

 

 

 
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