Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

C/M Madarsa Arabiya Rizviya ... vs State Of U.P. & 4 Others
2015 Latest Caselaw 277 ALL

Citation : 2015 Latest Caselaw 277 ALL
Judgement Date : 30 April, 2015

Allahabad High Court
C/M Madarsa Arabiya Rizviya ... vs State Of U.P. & 4 Others on 30 April, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 59084 of 2014
 

 
Petitioner :- C/M Madarsa Arabiya Rizviya Ziyaul Uloom & Another
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- S.P. Pandey,R.P. Pandey
 
Counsel for Respondent :- C.S.C.,Rahul Agrawal
 

 
Hon'ble Yashwant Varma,J.

List this matter after two weeks.

Interim order to operate till the next date of listing.

Order Date :- 30.4.2015

Arun K. Singh

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter