Maharashtra Shikshan Mandal ... vs State Of U.P. Thru Secy. And Others
2015 Latest Caselaw 276 ALL

Citation : 2015 Latest Caselaw 276 ALL
Judgement Date : 30 April, 2015

Allahabad High Court

Maharashtra Shikshan Mandal ... vs State Of U.P. Thru Secy. And Others on 30 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 46652 of 2012
 

 
Petitioner :- Maharashtra Shikshan Mandal Jhansi And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Counsel for Petitioner :- G.K. Singh,G.K. Malviya
 
Counsel for Respondent :- C.S.C.,Aklank Jain
 

 
Hon'ble Yashwant Varma,J.

List this matter after two weeks.

Interim order to operate till the next date of listing.

Order Date :- 30.4.2015

Arun K. Singh

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