Santosh Kumar vs State Of U.P. And 2 Others
2015 Latest Caselaw 274 ALL

Citation : 2015 Latest Caselaw 274 ALL
Judgement Date : 30 April, 2015

Allahabad High Court

Santosh Kumar vs State Of U.P. And 2 Others on 30 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- APPLICATION U/S 482 No. - 11347 of 2015
 

 
Applicant :- Santosh Kumar
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Bijai Prakash Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Yashwant Varma,J.

On the request of the learned counsel for the applicant, let this petition be included in the list of fresh cases of tomorrow.

Order Date :- 30.4.2015

Arun K. Singh

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