Citation : 2015 Latest Caselaw 273 ALL
Judgement Date : 30 April, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 18319 of 2015 Petitioner :- C/M Jawahar Inter College And Another Respondent :- State Of U.P. And 3 Ors. Counsel for Petitioner :- Vinod Kumar Singh Counsel for Respondent :- C.S.C.,S.P. Singh Hon'ble Yashwant Varma,J.
List this matter after two weeks.
Interim order to operate till the next date of listing.
Order Date :- 30.4.2015
Arun K. Singh
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