Shyam Baran Singh Chauhan vs State Of U.P. And 3 Ors.
2015 Latest Caselaw 272 ALL

Citation : 2015 Latest Caselaw 272 ALL
Judgement Date : 30 April, 2015

Allahabad High Court

Shyam Baran Singh Chauhan vs State Of U.P. And 3 Ors. on 30 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 24869 of 2015
 

 
Petitioner :- Shyam Baran Singh Chauhan
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Rahul Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Mr. Sikandar Khan has put in appearance on behalf of the contesting respondent.

Office to print the name of Mr. Sinkandar Khan as the counsel for the respondent when the matter is listed next.

Learned counsel for the petitioner prays for time to amend the Cause Title of the writ petition.

Accordingly, let this petition be included in the list of fresh cases of 6th May, 2015.

Order Date :- 30.4.2015

Arun K. Singh

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