C/M Karari School Association ... vs State Of U.P. & 3 Others
2015 Latest Caselaw 270 ALL

Citation : 2015 Latest Caselaw 270 ALL
Judgement Date : 30 April, 2015

Allahabad High Court

C/M Karari School Association ... vs State Of U.P. & 3 Others on 30 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 61488 of 2014
 

 
Petitioner :- C/M Karari School Association Thru' Manager & 3 Others
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Prabhakar Awasthi
 
Counsel for Respondent :- C.S.C.,D. Narayan,O.P. Singh Sikarwar
 

 
Hon'ble Yashwant Varma,J.

List this matter after two weeks.

Interim order to operate till the next date of listing.

Order Date :- 30.4.2015

Arun K. Singh

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