Jaya Prakash Narayan Memorial ... vs State Of U.P. & 2 Others
2015 Latest Caselaw 268 ALL

Citation : 2015 Latest Caselaw 268 ALL
Judgement Date : 30 April, 2015

Allahabad High Court

Jaya Prakash Narayan Memorial ... vs State Of U.P. & 2 Others on 30 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 24891 of 2015
 

 
Petitioner :- Jaya Prakash Narayan Memorial Trust & Another
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Nilanjan Chaterjii,Aishwarya Pratap Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

On a request made by the learned counsel for the petitioners, let this petition be included in the list of fresh cases of 7th May, 2015.

Order Date :- 30.4.2015

Arun K. Singh

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