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C/M Khalsa Inter College Thru' Its ... vs State Of U.P. & 4 Others
2015 Latest Caselaw 265 ALL

Citation : 2015 Latest Caselaw 265 ALL
Judgement Date : 30 April, 2015

Allahabad High Court
C/M Khalsa Inter College Thru' Its ... vs State Of U.P. & 4 Others on 30 April, 2015
Bench: Yashwant Varma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 64439 of 2014
 

 
Petitioner :- C/M Khalsa Inter College Thru' Its Manager & Another
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- K.M. Asthana
 
Counsel for Respondent :- C.S.C.,Gautam Baghel,Sujeet Kumar
 

 
Hon'ble Yashwant Varma,J.

List this matter after two weeks.

Interim order to operate till the next date of listing.

Order Date :- 30.4.2015

Arun K. Singh

 

 

 
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