Rahul Singh & 3 Others vs The Vice-Chancellor University ...
2015 Latest Caselaw 264 ALL

Citation : 2015 Latest Caselaw 264 ALL
Judgement Date : 30 April, 2015

Allahabad High Court

Rahul Singh & 3 Others vs The Vice-Chancellor University ... on 30 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 24676 of 2015
 

 
Petitioner :- Rahul Singh & 3 Others
 
Respondent :- The Vice-Chancellor University Of Allahabad & 2 Others
 
Counsel for Petitioner :- Ashok Pandey
 
Counsel for Respondent :- Ram Gopal Tripathi
 

 
Hon'ble Yashwant Varma,J.

Sri Vivek Singh, learned Advocate has put in appearance on behalf the respondent-University. He prays for time to complete his instructions.

Accordingly and on his request, let this petition be included in the Additional Cause List of 13th May, 2015.

Order Date :- 30.4.2015

Arun K. Singh

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