Citation : 2015 Latest Caselaw 263 ALL
Judgement Date : 30 April, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 3630 of 2015 Petitioner :- C/M Gautam Budh Inter College & Another Respondent :- State Of U.P. & 5 Others Counsel for Petitioner :- Bhawesh Pratap Singh,Irshad Ali Counsel for Respondent :- C.S.C.,I.R.Singh Hon'ble Yashwant Varma,J.
List this matter after two weeks.
Interim order to operate till the next date of listing.
Order Date :- 30.4.2015
Arun K. Singh
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