Kamna Yadav vs State Of U.P. And 4 Ors.
2015 Latest Caselaw 262 ALL

Citation : 2015 Latest Caselaw 262 ALL
Judgement Date : 30 April, 2015

Allahabad High Court

Kamna Yadav vs State Of U.P. And 4 Ors. on 30 April, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - A No. - 10384 of 2015
 

 
Petitioner :- Kamna Yadav
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Alka Malviya
 
Counsel for Respondent :- C.S.C.,Gautam Baghel
 

 
Hon'ble Abhinava Upadhya,J.

Put up this case on Tuesday i.e. 5.5.2015 as unlisted with connected cases.

Order Date :- 30.4.2015

Ashish Pd.

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