Surendra vs State Of U.P.
2015 Latest Caselaw 258 ALL

Citation : 2015 Latest Caselaw 258 ALL
Judgement Date : 30 April, 2015

Allahabad High Court

Surendra vs State Of U.P. on 30 April, 2015

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- BAIL No. - 2404 of 2014
 

 
Applicant :- Surendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Arun Kumar Mishra,Dinesh Kumar,Sushil Pandey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Case called out in the revised list. No one is present on behalf of the applicant to press this application. Sri Anurag Verma, learned A.G.A. for the State is present.

Accordingly, the bail application is dismissed for want of prosecution.

Order Date :- 30.4.2015

shiraz

Download the LatestLaws.com Mobile App