C/M Shiksha Vikas Samiti And ... vs State Of U.P. And 5 Ors.
2015 Latest Caselaw 230 ALL

Citation : 2015 Latest Caselaw 230 ALL
Judgement Date : 29 April, 2015

Allahabad High Court

C/M Shiksha Vikas Samiti And ... vs State Of U.P. And 5 Ors. on 29 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 24539 of 2015
 

 
Petitioner :- C/M Shiksha Vikas Samiti And Another
 
Respondent :- State Of U.P. And 5 Ors.
 
Counsel for Petitioner :- Uma Nath Pandey
 
Counsel for Respondent :- C.S.C.,Rahul Jain
 

 
Hon'ble Yashwant Varma,J.

On the request made by Sri Rajul Jain, learned counsel for the respondent, let this petition be included in the list of fresh cases of 6th May, 2015.

Order Date :- 29.4.2015

Arun K. Singh

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