Veera Dee Gandhi vs State Of U.P. & 3 Others
2015 Latest Caselaw 229 ALL

Citation : 2015 Latest Caselaw 229 ALL
Judgement Date : 29 April, 2015

Allahabad High Court

Veera Dee Gandhi vs State Of U.P. & 3 Others on 29 April, 2015

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 
Case :- WRIT - C No. - 12446 of 2015
 
Petitioner :- Veera Dee Gandhi
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Arvind Srivastava
 
Counsel for Respondent :- C.S.C.
 
Hon'ble Yashwant Varma,J.

Civil Misc. Impleadment Application No. 98426 of 2015:

The Impleadment Application is allowed.

Let necessary corrections be carried out in the cause title of the writ petition within 48 hours.

Order Date :- 29.4.2015/Arun K. Singh

Case :- WRIT - C No. - 12446 of 2015

Petitioner :- Veera Dee Gandhi

Respondent :- State Of U.P. & 3 Others

Counsel for Petitioner :- Arvind Srivastava

Counsel for Respondent :- C.S.C.

Hon'ble Yashwant Varma,J.

Learned Standing Counsel appears for the respondents 1, 2 and 3.

Issue notice to respondents 4 to 8 returnable within two weeks.